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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Odisha - Subsection

Section 27(2) in Orissa Universities Act, 1989

(2)The Foundation Fund shall consist of: -
(a)any contributions to the Fond which may be made by the State Government, any local authority or other public body or by any other Government or person; and
(b)any contribution to the Fund which may be made by the concerned University.