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[Cites 0, Cited by 0] [Section 237(1)] [Section 237] [Entire Act]

State of Tamilnadu - Subsection

Section 237(1)(a) in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

(a)no building worker employed in building or other construction work shall be required or allowed a work continuously for more than 15 hours a day inclusive of intervals of rest or 60 hours in a week: