Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(6) in The Alipurduar University Act, 2018

(6)"Director of Public Instructions" means the Director of Public Instructions, West Bengal, as may be appointed by the State Government, by order;