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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Telangana - Subsection

Section 7(2)(d) in Telangana Self Help Groups (SHG) Women Co-Contributory Pension Act, 2009

(d)appointment of Life Insurance Corporation of India or any other Public Sector Undertaking regulated by the authority, as the Pension Fund Manager;