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Union of India - Section

Section 127 in The Companies (Amendment) Act, 2000

127. Amendment of section 251.- In section 251 of the principal Act,-(a) in the opening portion, for the figures and word" 234 to 250" the figures and words" 234 to 247 and 250" shall be substituted;

(b)in clause (b), the words" managing agent, secretaries and treasurers" at both the places where they occur, shall be omitted.