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[Cites 0, Cited by 0] [Section 42(4)] [Section 42] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 42(4)(b) in Himalayan University, Itanagar (Arunachal Pradesh) Act, 2012

(b)requiring the discovery and production of any such document or any other material as may be predicable in evidence; and