Delhi High Court - Orders
Ankit Kaura And Ors vs Dean, Esi Pgimsr, Basaidapur And Ors on 14 March, 2022
Author: Rekha Palli
Bench: Rekha Palli
$~37-42
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9631/2018 & CM APPL. 51142/2018 -Stay, CM APPL.
28452/2019 -Dir.,CM APPL. 37833/2019 -Recall of order, CM
APPL. 38708/2019 -Stay, CM APPL. 20104/2020 -Clarification,
CM APPL. 30526/2020 -Withdrawal of Writ.
ANKIT KAURA AND ORS. ..... Petitioner
Through Ms.Kanika Agnihotri with
Mr.Vaibhav Agnihotri, Mr.Karanjot Singh
Mainee, Advs.
versus
DEAN, ESI PGIMSR, BASAIDAPUR AND ORS.
..... Respondent
Through Mr.Vikram Jetly, CGSC for UOI.
Mr.T.Singhdev, Adv for NMC.
Mr.Jasbir Bidhuri, Adv for GGSIPU.
+ W.P.(C) 14006/2018 & CM APPL. 54762/2018 -Stay, CM APPL.
28453/2019 -Dir, CM APPL. 37832/2019 -Recall of order, CM
APPL. 38707/2019 -Stay, CM APPL. 20136/2020 -Clarification.
DR. S. A. CHANDRASHEKHAR REDDY AND ORS. ..... Petitioner
Through Ms.Kanika Agnihotri with
Mr.Vaibhav Agnihotri, Mr.Karanjot Singh
Mainee, Advs.
versus
DEAN, ESI PGIMSR, BASAIDARAPUR AND ORS.
..... Respondent
Through Mr.Vikram Jetly, CGSC for UOI.
Mr.T.Singhdev, Adv for NMC.
Mr.Jasbir Bidhuri, Adv for GGSIPU.
Mr.Yakesh Anand with Ms.Sonam Anand, Advs
for ESIC.
Signature Not Verified
Digitally Signed
By:GARIMA MADAN
Signing Date:15.03.2022
15:58:10
Mr.Amitesh Kumar with Ms.Binisa Mohanty,
Advs for R-1.
+ W.P.(C) 1410/2019 & CM APPL. 6453/2019 -Stay, CM APPL.
19789/2020 -Int. Relief, CM APPL. 20186/2020 -Dir., CM APPL.
20187/2020 -Dir., CM APPL. 27551/2020 -Int. Dir., CM APPL.
27941/2020 -Mod./Dir., CM APPL. 30036/2020 -Stay.
MD NAJIM AND ORS. ..... Petitioner
Through Ms.Kanika Agnihotri with
Mr.Vaibhav Agnihotri, Mr.Karanjot Singh
Mainee, Advs.
versus
ESI PGIMSR, BASAIDARAPUR AND ORS. ..... Respondent
Through Mr.Vikram Jetly, CGSC for UOI.
Mr.T.Singhdev, Adv for NMC.
Mr.Rishikesh Kumar, ASC for Mr.Rizwan Khan,
Adv for R-3.
Mr.Jasbir Bidhuri, Adv for GGSIPU.
Ms.Merin Thampan, Adv.
Mr.Yakesh Anand with Ms.Sonam Anand, Advs
for ESIC.
+ W.P.(C) 5290/2020 & CM APPL. 19076/2020 -Stay, CM APPL.
27846/2020 -Dir., CM APPL. 28977/2020 -Impleadment, CM APPL.
3294/2021 -Int. dir., CM APPL. 20711/2021 -Dir., CM APPL.
36492/2021 -Dir.
LOKESH KUMAR MEENA ..... Petitioner
Through
Signature Not Verified
Digitally Signed
By:GARIMA MADAN
Signing Date:15.03.2022
15:58:10
versus
DEAN ESI PGIMSR BASAIDARPUR & ORS. ..... Respondent
Through Mr.Vikram Jetly, CGSC for UOI.
Mr.T.Singhdev, Adv for NMC.
Mr.Jasbir Bidhuri, Adv for GGSIPU.
Mr.Vijay Joshi, Adv for UOI.
Ms.Anita Sahani, Adv for GGSIPU.
Mr.Yakesh Anand with Ms.Sonam Anand, Advs
for ESIC.
+ W.P.(C) 8432/2020 & CM APPL. 27287/2020 -Int. Relief, CM
APPL. 27288/2020 -Stay, CM APPL. 27289/2020 -Ex.
DR. KUNAL SINGLA & ORS. ..... Petitioner
Through Mr.Anish Dayal, Sr.Adv. with
Ms.Khushboo Aggarwal, Mr.Sorabh Dahiya,
Advs.
Mr.Ashok Gurmani, Adv.
versus
DEAN, ESI PGIMSR, BASAIDARAPUR & ORS. ..... Respondent
Through Mr.Dev P Bharadwaj, CGSC for R-3.
Mr.T.Singhdev, Adv for NMC.
Mr.Jasbir Bidhuri, Adv for GGSIPU.
Ms.Anita Sahani, Adv for GGSIPU.
Mr.Yakesh Anand with Ms.Sonam Anand, Advs
for ESIC.
Signature Not Verified
Digitally Signed
By:GARIMA MADAN
Signing Date:15.03.2022
15:58:10
+ W.P.(C) 9360/2020 & CM APPL. 30184/2020 -Stay.
DR MUKESH KUMAR JHA AND ORS ..... Petitioner
Through Mr.K.B.Hina, Adv.
versus
DEAN ESIC PGIMSR BASAIDARAPUR AND ORS
..... Respondent
Through Mr.T.Singhdev, Adv for NMC.
Mr.Jasbir Bidhuri, Adv for GGSIPU.
Mr.Yakesh Anand with Ms.Sonam Anand, Advs
for ESIC.
Mr.Satyakam, ASC for GNCTD.
Ms.Ruchira Gupta with Mr.Nancy Shah, Advs for
GGSIPU.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 14.03.2022 No time left.
List on 01.08.2022. Interim orders to continue till the next date.
REKHA PALLI, J MARCH 14, 2022 sr Signature Not Verified Digitally Signed By:GARIMA MADAN Signing Date:15.03.2022 15:58:10