Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 115] [Entire Act] State of Tripura - Subsection Section 115(f) in The Tripura Co-operative Societies Act, 1974 (f)reclamation, clearance and enclosure or permanent improvement of land for agricultural purposes;
