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[Cites 0, Cited by 0] [Section 17(6)] [Section 17] [Entire Act]

State of West Bengal - Subsection

Section 17(6)(c) in West Bengal Apartment Ownership Bye-laws, 1974

(c)the reserve fund may be used for any purpose that may be sanctioned by the two-thirds majority of the members of the Association, if the Competent Authority so permits;