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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Uttar Pradesh - Subsection

Section 58(i) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(i)The auction shall be well advertised in the circle of the Gaon Sabha by beat of drum giving descriptions of the property to be auctioned and shall be open to the public :