Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Goa - Subsection

Section 70(7) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(7)The Computer Programmer shall prepare school-wise result sheets, individual statement of marks, consolidated centre-wise results. After proper counter-check he/she shall produce required number of printout in each case. Such printed copies of school wise results shall be packed in sealed covers and kept ready for onward distribution.