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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 6(1)(b) in Arunachal Pradesh Local Authorities (Prohibition of Defection) Act, 2003

(b)in a case falling under clause (b) of sub section (1), after the expiry of fifteen days specified therein;