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State of Rajasthan - Section

Section 44 in Rajasthan Muslim Wakf Regulations, 1964

44. Seniority.

- The relative seniority of employees in any grade shall be determined according to the dates of continuous appointment to the grade; employees promoted on the same date shall have the position inter se which they held in the lower grades from which they were promoted. Seniority of persons from outside at the same time shall be determined according to the order of merit or preference indicated at the time of selection for appointment.