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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(1)(ii) in The Rajasthan Holdings (Consolidation and Prevention of Fragmentation) Rules, 1955

(ii)a statement of valuation of lands, wells, trees, etc. to be exchanged showing the compensation to be given to or received by the holders concerned;