Section 28A(1)(c) in The U.P. Sahkari Gram Vikas Banks Act, 1964

[Cites 0, Cited by 0] [Section 28A(1)] [Section 28A] [Entire Act]

(c)to a Krishi Evam Gramya Vikas Bank shall be construed as a reference to a Gram Vikas Bank,

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