Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 263] [Entire Act] State of Rajasthan - Subsection Section 263(2) in Rajasthan Land Revenue Act 1956 (2)The repeal of any enactment or law by this Act shall not legalize any practice which immediately before the passing of this Act was illegal.
