Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 87 in Bengal Excise Act, 1909 87. Powers of Board exercisable from time to time. - [ * * *] [Section 87 repealed by Section 5(d) of the Bengal Excise (Amendment) Act, 1914 (Bengal Act No. 7 of 1914).]
