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State of Odisha - Section

Section 65 in The Orissa Industrial Disputes Rules, 1959

65. Register of settlement.

- The Conciliation Officers shall file all settlements effected under this Act in respect of disputes in the area within his jurisdiction in a register maintained for the purpose as in Form 'L' [and retained permanently] [Inserted vide Notification No. 5535/2.4.1973.],