Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 20] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(g) in The Orissa Forest Act, 1972 (g)"Forest produce" includes -(i)the following whether found in, or brought from a forest or not, that is to say -
