Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Allahabad High Court

Tanveer Ahmad Siddiqui vs Dr. Mohd. Abdul Aleem Khan, O.S.D., Haj ... on 28 July, 2010

Author: Ra°Iv Sharma

Bench: Ra°Iv Sharma

Court No. - 24

Case :- CONTEMPT No. - 1603 of 2010

Petitioner :- Tanveer Ahmad Siddiqui

Respondent :- Dr. Mohd. Abdul Aleem Khan, O.S.D., Haj Commiitte &

Another
Petitioner Counsel :- Aftab Ahmad

Hon'ble Ra°iv Sharma,J.

Issue notice to opposite parties returnable at an early date. List immediately after service. Order Date :- 28.7.2010 Ajit/-