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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(5) in Protection of Women from Domestic Violence Rules, 2006

(5)The applications under section 12 shall be dealt with and the orders enforced i 1the same manner laid down under section 125 of the Code of Criminal Procedure, 973 (2 of 1974).