Bombay High Court
Shri Devidas Laxmanrao Shirbhate And ... vs State Of Maharashtra Thr. Joint Charity ... on 6 November, 2020
Author: Avinash G. Gharote
Bench: S.B. Shukre, Avinash G. Gharote
1
wp2685.2020.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
NAGPUR BENCH : NAGPUR.
WRIT PETITION NO.2685/2020
Shri Devidas Laxmanrao Shirbhate and another
..Vs..
State of Maharashtra and others
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Office Notes, Office Memoranda of Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order
Shri C.A. Babrekar, Advocate for the petitioners.
CORAM :- SUNIL B. SHUKRE AND
AVINASH G. GHAROTE, JJ.
DATED :- 6.11.2020.
1. Issue notice to the respondents.
2. Shri I.J. Damle, learned A.G.P. waives notice for respondent No.1.
3. Stand over to four weeks.
JUDGE JUDGE Digitally signed by Nilesh Nilesh Tambaskar
Tambaskar Date: 2020.11.06 19:35:41 +0530 Tambaskar.