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Bombay High Court

Shri Devidas Laxmanrao Shirbhate And ... vs State Of Maharashtra Thr. Joint Charity ... on 6 November, 2020

Author: Avinash G. Gharote

Bench: S.B. Shukre, Avinash G. Gharote

                                                                                   1
                                                                     wp2685.2020.odt

    IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
              NAGPUR BENCH : NAGPUR.


                               WRIT PETITION NO.2685/2020

                     Shri Devidas Laxmanrao Shirbhate and another
                                         ..Vs..
                            State of Maharashtra and others

----------------------------------------------------------------------------------
Office Notes, Office Memoranda of                        Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order
                 Shri C.A. Babrekar, Advocate for the petitioners.




                                CORAM :- SUNIL B. SHUKRE AND
                                         AVINASH G. GHAROTE, JJ.

DATED :- 6.11.2020.

1. Issue notice to the respondents.

2. Shri I.J. Damle, learned A.G.P. waives notice for respondent No.1.

3. Stand over to four weeks.

                                 JUDGE                                     JUDGE

            Digitally signed
            by Nilesh
Nilesh      Tambaskar

Tambaskar Date: 2020.11.06 19:35:41 +0530 Tambaskar.