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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(d) in The Dentists (Ethical Conduct) (Maharashtra) Rules, 1965

(d)the insertion of all-paragraphs and notices in the press and also the announcement of names in the trading lists and the display of announcements at places of public entertainment, not being announcement of a change of address;