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Union of India - Section

Section 3 in The Forest (Conservation) Act, 1980

3. Constitution of Advisory Committee.

- The Central Government may constitute a Committee consisting of such number of persons as h may deem fit to advise that Government with regard to-
(i)the grant of approval. under Section 2; and
(ii)any other matter connected with the conservation of forests which may be referred to h by the Central Government.