Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(4) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(4)The spittoons shall be of the following types :
(a)a galvanized iron container with a conical funnel-shaped cover. A layer of suitable disinfectant liquid shall always be maintained in the container ; or
(b)a container filled with dry, clean sand, and covered with a layer of bleaching powder ; or
(c)any other type approved by the Inspector.