Supreme Court - Daily Orders
Pr Commissioner Of Income Tax-1 vs Gujarat Alkalies And Chemical Ltd on 21 April, 2017
Bench: R.K. Agrawal, Abhay Manohar Sapre
ITEM NO.20 COURT NO.10 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C)......CC No.8102/2017
(Arising out of impugned final judgment and order dated 03/10/2016
in TA No.708/2016 passed by the High Court Of Gujarat At Ahmedabad)
PR COMMISSIONER OF INCOME TAX-1 Petitioner(s)
VERSUS
GUJARAT ALKALIES AND CHEMICAL LTD Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 21/04/2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. P.S. Narasimha, ASG
Ms. Rashmi Malhotra, Adv.
Mr. Sharad Singhania, Adv.
Mr. Mukul Singh, Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
Tag with Civil Appeal No.13773 of 2015.
(ASHA SUNDRIYAL) (CHANDER BALA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by ASHA SUNDRIYAL Date: 2017.04.22 11:31:50 IST Reason: