Gauhati High Court
Page No.# 1/15 vs Sirajul Islam Choudhury And Ors on 10 March, 2023
Author: Parthivjyoti Saikia
Bench: Parthivjyoti Saikia
Page No.# 1/15
GAHC010033122023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/614/2023
KUDDUS AHMED CHOUDHURY AND 2 ORS.
S/O LATE SADEK AHMED CHOUDHURY, R/O VILL-BORHAILAKANDI PT-II,
P.O.-BORHAILAKANDI, P.S. AND DIST-HAILAKANDI, ASSAM
2: MUSTT. SUFIA BEGUM CHOUDHURY
W/O LATE SADEK AHMED CHOUDHURY
R/O VILL-BORHAILAKANDI PT-II
P.O.-BORHAILAKANDI
P.S. AND DIST-HAILAKANDI
ASSAM
3: MUSTT. WAHIDA AHMED CHOUDHURY
D/O LATE SADEK AHMED CHOUDHURY
R/O VILL-BORHAILAKANDI PT-II
P.O.-BORHAILAKANDI
P.S. AND DIST-HAILAKANDI
ASSA
VERSUS
SIRAJUL ISLAM CHOUDHURY AND ORS
S/O LATE NIZAM UDDIN CHOUDHURY
2:ON THE DEATH OF NIZARA SULTANA CHOUDHURY
HER LEGAL REPRESENTATIVES
2.1:NASRIN SULTANA MAZUMDAR
D/O LATE NIZARA SULTANA CHOUDHURY
2.2:ABUL FAZAL JOHOR ALOM MAZUMDAR
S/O LATE NIZARA SULTANA CHOUDHURY
2.3:ABUL FAZAL NURUL ALOM MAZUMDAR
S/O LATE NIZARA SULTANA CHOUDHURY
Page No.# 2/15
2.4:WASIM RAZA MAZUMDAR
S/O LATE NIZARA SULTANA CHOUDHURY
2.5:MONJUR ELAHI MAZUMDAR
S/O LATE NIZARA SULTANA CHOUDHURY
3:ON THE DEATH OF NAZARA SULTANA CHOUDHURY
HER LEGAL REPRESENTATIVES/HEIRS
3.1:SAHID ZAMAN BARBHUIYA
S/O LATE NAZARA SULTANA CHOUDHURY
3.2:NAZMIN KOWSOR BARBHUIYA
D/O LATE NAZARA SULTANA CHOUDHURY
4:MAHAMUDUR RAHMAN CHOUDHURY
S/O LATE AZIZUR RAHMAN CHOUDHURY
5:MUSTT. FARIDA KHATUN CHOUDHURY
D/O LATE AZIZUR RAHMAN CHOUDHURY
6:JUBEDA KHATUN CHOUDHURY
D/O LATE AZIZUR RAHMAN CHOUDHURY
7:RAHILA KHATUN CHOUDHURY
D/O LATE AZIZUR RAHMAN CHOUDHURY
8:TAYABA KHATUN CHOUDHURY
D/O LATE AZIZUR RAHMAN CHOUDHURY
ALL ARE RESIDENTS OF HAILAKANDI TOWN
WARD NO. 11
DIST-HAILAKANDI
ASSAM
PIN-
9:LEGAL HEIRS OF TAIBAR RAHMAN CHOUDHURY @ TAREK AHMED
CHOUDHURY
NAMELY
9.1:SULTANA BEGUM CHOUDHURY
W/O LT. TAIBAR RAHMAN CHOUDHURY
9.2:MURSHEDA AKTAR CHOUDHURY
D/O LT. TAIBAR RAHMAN CHOUDHURY
9.3:KURSHAD ALOM CHOUDHURY
D/O LT. TAIBAR RAHMAN CHOUDHURY
Page No.# 3/15
O.P. 9.2 AND 9.3 ARE MINORS AND THEY ARE REPRESENTED BY THEIR
MOTHER
O.P. 9.1. ALL ARE R/O VILL-BORHAILAKANDI PT-II
P.O.-BORHAILAKANDI
DIST-HAILAKANDI
ASSAM
10:ATIKUR RAHMAN CHOUDHURY
S/O LATE AZIZUR RAHMAN CHOUDHURY
R/O VILL- BORHAILAKANDI PT-II
P.O. AND DIST-HAILAKANDI
ASSAM
11:MAZUM CHOUDHURY
S/O MOJON MIA CHOUDHURY
C/O OFFICER OF THE D.F.O.
CACHAR
SILCHAR
P.O.-SILCHAR
DIST-CACHAR
ASSA
Advocate for the Petitioner : MR.N HAQUE
Advocate for the Respondent : MR. K A MAZUMDER
In
RSA/58/2014
KUDDUS AHMED CHOUDHURY and 2 ORS.
S/O LATE SADEK AHMED CHOUDHURY
2: MUSTT. SUFIA BEGUM CHOUDHURY
W/O LATE SADEK AHMED CHOUDHURY
3: MUSTT. WAHID AHMED CHOUDHURY
D/O LATE SADEK AHMED CHOUDHURY ALL ARE R/O VILL BOR
HAILAKANDI-II
P.O. BOR-HAILAKANDI
P.S. and DIST. HAILAKANDI
ASSAM.
VERSUS
Page No.# 4/15
SIRAJUL ISLAM CHOUDHURY and 10 ORS
S/O LATE NIZAMUDDIN CHOUDHURY
2:NIZARA SULTANA CHOUDHURY
D/O NIZEMUDDIN CHOUDHURY
3:NAZARA SULTANA CHOUDHURY
D/O LATE NIZAMUDDIN CHOUDHURY
4:MAHMUDUR RAHMAN CHOUDHURY
S/O LATE AZIZUR RAHMAN CHOUDHURY
5:MUSST. FARIDA KHATUN CHOUDHURY
D/O LATE AZIZUR RAHMAN CHOUDHURY
6:RAHILAL KHATUN CHOUDHURY
D/O LATE AZIZUR RAHMAN CHOUDHURY
7:TAYABA KHATUN CHOUDHURY
D/O LATE AZIZUR RAHMAN CHOUDHURY
R/O VILL. BORHAILAKANDI PT-II
P.O. BORHAILAKANDI
DIST. HAILAKANDI
ASSAM.
8:ATIQUR RAHMAN CHOUDHURY
S/O LATE AZIZUR RAHMAN CHOUDHURY
R/O VILL. BORHAILAKANDI-III
P.O. BORHAILAKANDI
DIST. HAILAKANDI
ASSAM.
9:MAZUM CHOUDHURY
S/O MOJON MIA CHOUDHURY
C/O OFFICE OF THE D.F.O. CACHAR
SILCHAR
P.O. SILCHAR
DIST. CACHAR
ASSAM.
------------
Advocate for : MR.N HAQUE
Advocate for : MR. K A MAZUMDER appearing for SIRAJUL ISLAM
CHOUDHURY and 10 ORS
WITH
RSA/58/2014
WITH
I.A.(Civil)/615/2023
Page No.# 5/15
KUDDUS AHMED CHOUDHURY AND 2 ORS.
S/O LATE SADEK AHMED CHOUDHURY
R/O VILL-BORHAILAKANDI PT-II
P.O.-BORHAILAKANDI
P.S. AND DIST-HAILAKANDI
ASSAM
2: MUSTT. SUFIA BEGUM CHOUDHURY
W/O LATE SADEK AHMED CHOUDHURY
R/O VILL-BORHAILAKANDI PT-II
P.O.-BORHAILAKANDI
P.S. AND DIST-HAILAKANDI
ASSAM
3: MUSTT. WAHIDA AHMED CHOUDHURY
D/O LATE SADEK AHMED CHOUDHURY
R/O VILL-BORHAILAKANDI PT-II
P.O.-BORHAILAKANDI
P.S. AND DIST-HAILAKANDI
ASSAM
VERSUS
SIRAJUL ISLAM CHOUDHURY AND ORS
S/O LATE NIZAM UDDIN CHOUDHURY
2:ON THE DEATH OF NIZARA SULTANA CHOUDHURY
HER LEGAL REPRESENTATIVES
2.1:NASRIN SULTANA MAZUMDAR
D/O LATE NIZARA SULTANA CHOUDHURY
2.2:ABUL FAZAL JOHOR ALOM MAZUMDAR
S/O LATE NIZARA SULTANA CHOUDHURY
2.3:ABUL FAZAL NURUL ALOM MAZUMDAR
S/O LATE NIZARA SULTANA CHOUDHURY
2.4:WASIM RAZA MAZUMDAR
S/O LATE NIZARA SULTANA CHOUDHURY
2.5:MONJUR ELAHI MAZUMDAR
S/O LATE NIZARA SULTANA CHOUDHURY
3:ON THE DEATH OF NAZARA SULTANA CHOUDHURY
HER LEGAL REPRESENTATIVES/HEIRS
3.1:SAHID ZAMAN BARBHUIYA
S/O LATE NAZARA SULTANA CHOUDHURY
3.2:NAZMIN KOWSOR BARBHUIYA
D/O LATE NAZARA SULTANA CHOUDHURY
4:MAHAMUDUR RAHMAN CHOUDHURY
S/O LATE AZIZUR RAHMAN CHOUDHURY
5:MUSTT. FARIDA KHATUN CHOUDHURY
D/O LATE AZIZUR RAHMAN CHOUDHURY
Page No.# 6/15
6:JUBEDA KHATUN CHOUDHURY
D/O LATE AZIZUR RAHMAN CHOUDHURY
7:RAHILA KHATUN CHOUDHURY
D/O LATE AZIZUR RAHMAN CHOUDHURY
8:TAYABA KHATUN CHOUDHURY
D/O LATE AZIZUR RAHMAN CHOUDHURY
ALL ARE RESIDENTS OF HAILAKANDI TOWN
WARD NO. 11
DIST-HAILAKANDI
ASSAM
PIN-
9:LEGAL HEIRS OF TAIBAR RAHMAN CHOUDHURY @ TAREK AHMED
CHOUDHURY
NAMELY
9.1:SULTANA BEGUM CHOUDHURY
W/O LT. TAIBAR RAHMAN CHOUDHURY
9.2:MURSHEDA AKTAR CHOUDHURY
D/O LT. TAIBAR RAHMAN CHOUDHURY
9.3:KURSHAD ALOM CHOUDHURY
D/O LT. TAIBAR RAHMAN CHOUDHURY
O.P. 9.2 AND 9.3 ARE MINORS AND THEY ARE REPRESENTED BY THEIR
MOTHER
O.P. 9.1. ALL ARE R/O VILL-BORHAILAKANDI PT-II
P.O.-BORHAILAKANDI
DIST-HAILAKANDI
ASSAM
10:ATIKUR RAHMAN CHOUDHURY
S/O LATE AZIZUR RAHMAN CHOUDHURY
R/O VILL- BORHAILAKANDI PT-II
P.O. AND DIST-HAILAKANDI
ASSAM
11:MAZUM CHOUDHURY
S/O MOJON MIA CHOUDHURY
C/O OFFICER OF THE D.F.O.
CACHAR
SILCHAR
P.O.-SILCHAR
DIST-CACHAR
ASSAM
------------
Advocate for : MR.N HAQUE
Advocate for : MR. K A MAZUMDER appearing for SIRAJUL ISLAM
CHOUDHURY AND ORS
In RSA No. 58/2014
Page No.# 7/15
WITH
I.A.(Civil)/616/2023
KUDDUS AHMED CHOUDHURY AND 2 ORS.
S/O LATE SADEK AHMED CHOUDHURY
R/O VILL-BORHAILAKANDI PT-II
P.O.-BORHAILAKANDI
P.S. AND DIST-HAILAKANDI
ASSAM
2: MUSTT. SUFIA BEGUM CHOUDHURY
W/O LATE SADEK AHMED CHOUDHURY
R/O VILL-BORHAILAKANDI PT-II
P.O.-BORHAILAKANDI
P.S. AND DIST-HAILAKANDI
ASSAM
3: MUSTT. WAHIDA AHMED CHOUDHURY
D/O LATE SADEK AHMED CHOUDHURY
R/O VILL-BORHAILAKANDI PT-II
P.O.-BORHAILAKANDI
P.S. AND DIST-HAILAKANDI
ASSAM
VERSUS
SIRAJUL ISLAM CHOUDHURY AND ORS
S/O LATE NIZAM UDDIN CHOUDHURY
2:ON THE DEATH OF NIZARA SULTANA CHOUDHURY
HER LEGAL REPRESENTATIVES
2.1:NASRIN SULTANA MAZUMDAR
D/O LATE NIZARA SULTANA CHOUDHURY
2.2:ABUL FAZAL JOHOR ALOM MAZUMDAR
S/O LATE NIZARA SULTANA CHOUDHURY
2.3:ABUL FAZAL NURUL ALOM MAZUMDAR
S/O LATE NIZARA SULTANA CHOUDHURY
2.4:WASIM RAZA MAZUMDAR
S/O LATE NIZARA SULTANA CHOUDHURY
2.5:MONJUR ELAHI MAZUMDAR
S/O LATE NIZARA SULTANA CHOUDHURY
3:ON THE DEATH OF NAZARA SULTANA CHOUDHURY
HER LEGAL REPRESENTATIVES/HEIRS
3.1:SAHID ZAMAN BARBHUIYA
S/O LATE NAZARA SULTANA CHOUDHURY
3.2:NAZMIN KOWSOR BARBHUIYA
D/O LATE NAZARA SULTANA CHOUDHURY
Page No.# 8/15
4:MAHAMUDUR RAHMAN CHOUDHURY
S/O LATE AZIZUR RAHMAN CHOUDHURY
5:MUSTT. FARIDA KHATUN CHOUDHURY
D/O LATE AZIZUR RAHMAN CHOUDHURY
6:JUBEDA KHATUN CHOUDHURY
D/O LATE AZIZUR RAHMAN CHOUDHURY
7:RAHILA KHATUN CHOUDHURY
D/O LATE AZIZUR RAHMAN CHOUDHURY
8:TAYABA KHATUN CHOUDHURY
D/O LATE AZIZUR RAHMAN CHOUDHURY
ALL ARE RESIDENTS OF HAILAKANDI TOWN
WARD NO. 11
DIST-HAILAKANDI
ASSAM
PIN-
9:LEGAL HEIRS OF TAIBAR RAHMAN CHOUDHURY @ TAREK AHMED
CHOUDHURY
NAMELY
9.1:SULTANA BEGUM CHOUDHURY
W/O LT. TAIBAR RAHMAN CHOUDHURY
9.2:MURSHEDA AKTAR CHOUDHURY
D/O LT. TAIBAR RAHMAN CHOUDHURY
9.3:KURSHAD ALOM CHOUDHURY
D/O LT. TAIBAR RAHMAN CHOUDHURY
O.P. 9.2 AND 9.3 ARE MINORS AND THEY ARE REPRESENTED BY THEIR
MOTHER
O.P. 9.1. ALL ARE R/O VILL-BORHAILAKANDI PT-II
P.O.-BORHAILAKANDI
DIST-HAILAKANDI
ASSAM
10:ATIKUR RAHMAN CHOUDHURY
S/O LATE AZIZUR RAHMAN CHOUDHURY
R/O VILL- BORHAILAKANDI PT-II
P.O. AND DIST-HAILAKANDI
ASSAM
11:MAZUM CHOUDHURY
S/O MOJON MIA CHOUDHURY
C/O OFFICER OF THE D.F.O.
CACHAR
SILCHAR
P.O.-SILCHAR
DIST-CACHAR
ASSAM
------------
Advocate for : MR.N HAQUE
Advocate for : MR. K A MAZUMDER appearing for SIRAJUL ISLAM
CHOUDHURY AND ORS
Page No.# 9/15
In
RSA No. 58/2014
WITH
I.A.(Civil)/617/2023
KUDDUS AHMED CHOUDHURY AND 2 ORS.
S/O LATE SADEK AHMED CHOUDHURY
R/O VILL-BORHAILAKANDI PT-II
P.O.-BORHAILAKANDI
P.S. AND DIST-HAILAKANDI
ASSAM
2: MUSTT. SUFIA BEGUM CHOUDHURY
W/O LATE SADEK AHMED CHOUDHURY
R/O VILL-BORHAILAKANDI PT-II
P.O.-BORHAILAKANDI
P.S. AND DIST-HAILAKANDI
ASSAM
3: MUSTT. WAHIDA AHMED CHOUDHURY
D/O LATE SADEK AHMED CHOUDHURY
R/O VILL-BORHAILAKANDI PT-II
P.O.-BORHAILAKANDI
P.S. AND DIST-HAILAKANDI
ASSAM
VERSUS
SIRAJUL ISLAM CHOUDHURY AND ORS
S/O LATE NIZAM UDDIN CHOUDHURY
2:ON THE DEATH OF NIZARA SULTANA CHOUDHURY
HER LEGAL REPRESENTATIVES
2.1:NASRIN SULTANA MAZUMDAR
D/O LATE NIZARA SULTANA CHOUDHURY
2.2:ABUL FAZAL JOHOR ALOM MAZUMDAR
S/O LATE NIZARA SULTANA CHOUDHURY
2.3:ABUL FAZAL NURUL ALOM MAZUMDAR
S/O LATE NIZARA SULTANA CHOUDHURY
2.4:WASIM RAZA MAZUMDAR
S/O LATE NIZARA SULTANA CHOUDHURY
2.5:MONJUR ELAHI MAZUMDAR
S/O LATE NIZARA SULTANA CHOUDHURY
3:ON THE DEATH OF NAZARA SULTANA CHOUDHURY
HER LEGAL REPRESENTATIVES/HEIRS
3.1:SAHID ZAMAN BARBHUIYA
S/O LATE NAZARA SULTANA CHOUDHURY
Page No.# 10/15
3.2:NAZMIN KOWSOR BARBHUIYA
D/O LATE NAZARA SULTANA CHOUDHURY
4:MAHAMUDUR RAHMAN CHOUDHURY
S/O LATE AZIZUR RAHMAN CHOUDHURY
5:MUSTT. FARIDA KHATUN CHOUDHURY
D/O LATE AZIZUR RAHMAN CHOUDHURY
6:JUBEDA KHATUN CHOUDHURY
D/O LATE AZIZUR RAHMAN CHOUDHURY
7:RAHILA KHATUN CHOUDHURY
D/O LATE AZIZUR RAHMAN CHOUDHURY
8:TAYABA KHATUN CHOUDHURY
D/O LATE AZIZUR RAHMAN CHOUDHURY
ALL ARE RESIDENTS OF HAILAKANDI TOWN
WARD NO. 11
DIST-HAILAKANDI
ASSAM
PIN-
9:LEGAL HEIRS OF TAIBAR RAHMAN CHOUDHURY @ TAREK AHMED
CHOUDHURY
NAMELY
9.1:SULTANA BEGUM CHOUDHURY
W/O LT. TAIBAR RAHMAN CHOUDHURY
9.2:MURSHEDA AKTAR CHOUDHURY
D/O LT. TAIBAR RAHMAN CHOUDHURY
9.3:KURSHAD ALOM CHOUDHURY
D/O LT. TAIBAR RAHMAN CHOUDHURY
O.P. 9.2 AND 9.3 ARE MINORS AND THEY ARE REPRESENTED BY THEIR
MOTHER
O.P. 9.1. ALL ARE R/O VILL-BORHAILAKANDI PT-II
P.O.-BORHAILAKANDI
DIST-HAILAKANDI
ASSAM
10:ATIKUR RAHMAN CHOUDHURY
S/O LATE AZIZUR RAHMAN CHOUDHURY
R/O VILL- BORHAILAKANDI PT-II
P.O. AND DIST-HAILAKANDI
ASSAM
11:MAZUM CHOUDHURY
S/O MOJON MIA CHOUDHURY
C/O OFFICER OF THE D.F.O.
CACHAR
SILCHAR
P.O.-SILCHAR
DIST-CACHAR
ASSAM
------------
Advocate for : MR.N HAQUE
Advocate for : MR. K A MAZUMDER appearing for SIRAJUL ISLAM
Page No.# 11/15
CHOUDHURY AND ORS
In RSA No. 58/2014
WITH
I.A.(Civil)/618/2023
KUDDUS AHMED CHOUDHURY AND 2 ORS.
S/O LATE SADEK AHMED CHOUDHURY
R/O VILL-BORHAILAKANDI PT-II
P.O.-BORHAILAKANDI
P.S. AND DIST-HAILAKANDI
ASSAM
2: MUSTT. SUFIA BEGUM CHOUDHURY
W/O LATE SADEK AHMED CHOUDHURY
R/O VILL-BORHAILAKANDI PT-II
P.O.-BORHAILAKANDI
P.S. AND DIST-HAILAKANDI
ASSAM
3: MUSTT. WAHIDA AHMED CHOUDHURY
D/O LATE SADEK AHMED CHOUDHURY
R/O VILL-BORHAILAKANDI PT-II
P.O.-BORHAILAKANDI
P.S. AND DIST-HAILAKANDI
ASSAM
VERSUS
SIRAJUL ISLAM CHOUDHURY AND ORS
S/O LATE NIZAM UDDIN CHOUDHURY
2:ON THE DEATH OF NIZARA SULTANA CHOUDHURY
HER LEGAL REPRESENTATIVES
2.1:NASRIN SULTANA MAZUMDAR
D/O LATE NIZARA SULTANA CHOUDHURY
2.2:ABUL FAZAL JOHOR ALOM MAZUMDAR
S/O LATE NIZARA SULTANA CHOUDHURY
2.3:ABUL FAZAL NURUL ALOM MAZUMDAR
S/O LATE NIZARA SULTANA CHOUDHURY
2.4:WASIM RAZA MAZUMDAR
S/O LATE NIZARA SULTANA CHOUDHURY
2.5:MONJUR ELAHI MAZUMDAR
S/O LATE NIZARA SULTANA CHOUDHURY
3:ON THE DEATH OF NAZARA SULTANA CHOUDHURY
HER LEGAL REPRESENTATIVES/HEIRS
3.1:SAHID ZAMAN BARBHUIYA
S/O LATE NAZARA SULTANA CHOUDHURY
Page No.# 12/15
3.2:NAZMIN KOWSOR BARBHUIYA
D/O LATE NAZARA SULTANA CHOUDHURY
4:MAHAMUDUR RAHMAN CHOUDHURY
S/O LATE AZIZUR RAHMAN CHOUDHURY
5:MUSTT. FARIDA KHATUN CHOUDHURY
D/O LATE AZIZUR RAHMAN CHOUDHURY
6:JUBEDA KHATUN CHOUDHURY
D/O LATE AZIZUR RAHMAN CHOUDHURY
7:RAHILA KHATUN CHOUDHURY
D/O LATE AZIZUR RAHMAN CHOUDHURY
8:TAYABA KHATUN CHOUDHURY
D/O LATE AZIZUR RAHMAN CHOUDHURY
ALL ARE RESIDENTS OF HAILAKANDI TOWN
WARD NO. 11
DIST-HAILAKANDI
ASSAM
PIN-
9:LEGAL HEIRS OF TAIBAR RAHMAN CHOUDHURY @ TAREK AHMED
CHOUDHURY
NAMELY
9.1:SULTANA BEGUM CHOUDHURY
W/O LT. TAIBAR RAHMAN CHOUDHURY
9.2:MURSHEDA AKTAR CHOUDHURY
D/O LT. TAIBAR RAHMAN CHOUDHURY
9.3:KURSHAD ALOM CHOUDHURY
D/O LT. TAIBAR RAHMAN CHOUDHURY
O.P. 9.2 AND 9.3 ARE MINORS AND THEY ARE REPRESENTED BY THEIR
MOTHER
O.P. 9.1. ALL ARE R/O VILL-BORHAILAKANDI PT-II
P.O.-BORHAILAKANDI
DIST-HAILAKANDI
ASSAM
10:ATIKUR RAHMAN CHOUDHURY
S/O LATE AZIZUR RAHMAN CHOUDHURY
R/O VILL- BORHAILAKANDI PT-II
P.O. AND DIST-HAILAKANDI
ASSAM
11:MAZUM CHOUDHURY
S/O MOJON MIA CHOUDHURY
C/O OFFICER OF THE D.F.O.
CACHAR
SILCHAR
P.O.-SILCHAR
DIST-CACHAR
ASSAM
------------
Advocate for : MR.N HAQUE
Advocate for : MR. K A MAZUMDER appearing for SIRAJUL ISLAM
Page No.# 13/15
CHOUDHURY AND ORS
In RSA No. 58/2014
WITH
I.A.(Civil)/619/2023
KUDDUS AHMED CHOUDHURY AND 2 ORS.
S/O LATE SADEK AHMED CHOUDHURY
R/O VILL-BORHAILAKANDI PT-II
P.O.-BORHAILAKANDI
P.S. AND DIST-HAILAKANDI
ASSAM
2: MUSTT. SUFIA BEGUM CHOUDHURY
W/O LATE SADEK AHMED CHOUDHURY
R/O VILL-BORHAILAKANDI PT-II
P.O.-BORHAILAKANDI
P.S. AND DIST-HAILAKANDI
ASSAM
3: MUSTT. WAHIDA AHMED CHOUDHURY
D/O LATE SADEK AHMED CHOUDHURY
R/O VILL-BORHAILAKANDI PT-II
P.O.-BORHAILAKANDI
P.S. AND DIST-HAILAKANDI
ASSAM
VERSUS
SIRAJUL ISLAM CHOUDHURY AND ORS
S/O LATE NIZAM UDDIN CHOUDHURY
2:ON THE DEATH OF NIZARA SULTANA CHOUDHURY
HER LEGAL REPRESENTATIVES
2.1:NASRIN SULTANA MAZUMDAR
D/O LATE NIZARA SULTANA CHOUDHURY
2.2:ABUL FAZAL JOHOR ALOM MAZUMDAR
S/O LATE NIZARA SULTANA CHOUDHURY
2.3:ABUL FAZAL NURUL ALOM MAZUMDAR
S/O LATE NIZARA SULTANA CHOUDHURY
2.4:WASIM RAZA MAZUMDAR
S/O LATE NIZARA SULTANA CHOUDHURY
2.5:MONJUR ELAHI MAZUMDAR
S/O LATE NIZARA SULTANA CHOUDHURY
3:ON THE DEATH OF NAZARA SULTANA CHOUDHURY
HER LEGAL REPRESENTATIVES/HEIRS
3.1:SAHID ZAMAN BARBHUIYA
S/O LATE NAZARA SULTANA CHOUDHURY
Page No.# 14/15
3.2:NAZMIN KOWSOR BARBHUIYA
D/O LATE NAZARA SULTANA CHOUDHURY
4:MAHAMUDUR RAHMAN CHOUDHURY
S/O LATE AZIZUR RAHMAN CHOUDHURY
5:MUSTT. FARIDA KHATUN CHOUDHURY
D/O LATE AZIZUR RAHMAN CHOUDHURY
6:JUBEDA KHATUN CHOUDHURY
D/O LATE AZIZUR RAHMAN CHOUDHURY
7:RAHILA KHATUN CHOUDHURY
D/O LATE AZIZUR RAHMAN CHOUDHURY
8:TAYABA KHATUN CHOUDHURY
D/O LATE AZIZUR RAHMAN CHOUDHURY
ALL ARE RESIDENTS OF HAILAKANDI TOWN
WARD NO. 11
DIST-HAILAKANDI
ASSAM
PIN-
9:LEGAL HEIRS OF TAIBAR RAHMAN CHOUDHURY @ TAREK AHMED
CHOUDHURY
NAMELY
9.1:SULTANA BEGUM CHOUDHURY
W/O LT. TAIBAR RAHMAN CHOUDHURY
9.2:MURSHEDA AKTAR CHOUDHURY
D/O LT. TAIBAR RAHMAN CHOUDHURY
9.3:KURSHAD ALOM CHOUDHURY
D/O LT. TAIBAR RAHMAN CHOUDHURY
O.P. 9.2 AND 9.3 ARE MINORS AND THEY ARE REPRESENTED BY THEIR
MOTHER
O.P. 9.1. ALL ARE R/O VILL-BORHAILAKANDI PT-II
P.O.-BORHAILAKANDI
DIST-HAILAKANDI
ASSAM
10:ATIKUR RAHMAN CHOUDHURY
S/O LATE AZIZUR RAHMAN CHOUDHURY
R/O VILL- BORHAILAKANDI PT-II
P.O. AND DIST-HAILAKANDI
ASSAM
11:MAZUM CHOUDHURY
S/O MOJON MIA CHOUDHURY
C/O OFFICER OF THE D.F.O.
CACHAR
SILCHAR
P.O.-SILCHAR
DIST-CACHAR
ASSAM
------------
Advocate for : MR.N HAQUE
Advocate for : MR. K A MAZUMDER appearing for SIRAJUL ISLAM
Page No.# 15/15
CHOUDHURY AND ORS
In RSA No. 58/2014
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
10.03.2023 Heard the learned counsel Mr. N. Haque, appearing for the applicant. Also heard Mr. K.A. Mazumder, learned counsel appearing for the respondent Nos. 1, 2 and 3.
Mr. Mazumder submits that the respondent Nos. 2 and 3 have already expired and he will be filing Vakalatnama for the legal heirs of the expired respondent Nos. 2 and 3.
Issue notice.
No formal notice is required to be served on the respondent Nos. 1, 2 and 3 as Mr. Mazumder, learned counsel has accepted notice on behalf of the said respondents.
The applicant shall take steps for service of notice upon the respondent Nos. 4 to 11 by registered post with A/D and other usual process.
List this matter after 3(three) weeks.
JUDGE Comparing Assistant