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Gauhati High Court

Page No.# 1/15 vs Sirajul Islam Choudhury And Ors on 10 March, 2023

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                              Page No.# 1/15

GAHC010033122023




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/614/2023

         KUDDUS AHMED CHOUDHURY AND 2 ORS.
         S/O LATE SADEK AHMED CHOUDHURY, R/O VILL-BORHAILAKANDI PT-II,
         P.O.-BORHAILAKANDI, P.S. AND DIST-HAILAKANDI, ASSAM

         2: MUSTT. SUFIA BEGUM CHOUDHURY
         W/O LATE SADEK AHMED CHOUDHURY
          R/O VILL-BORHAILAKANDI PT-II
          P.O.-BORHAILAKANDI
          P.S. AND DIST-HAILAKANDI
         ASSAM

         3: MUSTT. WAHIDA AHMED CHOUDHURY
          D/O LATE SADEK AHMED CHOUDHURY
          R/O VILL-BORHAILAKANDI PT-II
          P.O.-BORHAILAKANDI
          P.S. AND DIST-HAILAKANDI
         ASSA

         VERSUS

         SIRAJUL ISLAM CHOUDHURY AND ORS
         S/O LATE NIZAM UDDIN CHOUDHURY

         2:ON THE DEATH OF NIZARA SULTANA CHOUDHURY
          HER LEGAL REPRESENTATIVES

         2.1:NASRIN SULTANA MAZUMDAR
          D/O LATE NIZARA SULTANA CHOUDHURY

         2.2:ABUL FAZAL JOHOR ALOM MAZUMDAR
          S/O LATE NIZARA SULTANA CHOUDHURY

         2.3:ABUL FAZAL NURUL ALOM MAZUMDAR
          S/O LATE NIZARA SULTANA CHOUDHURY
                                                   Page No.# 2/15


2.4:WASIM RAZA MAZUMDAR
 S/O LATE NIZARA SULTANA CHOUDHURY

2.5:MONJUR ELAHI MAZUMDAR
 S/O LATE NIZARA SULTANA CHOUDHURY

3:ON THE DEATH OF NAZARA SULTANA CHOUDHURY
 HER LEGAL REPRESENTATIVES/HEIRS

3.1:SAHID ZAMAN BARBHUIYA
 S/O LATE NAZARA SULTANA CHOUDHURY

3.2:NAZMIN KOWSOR BARBHUIYA
 D/O LATE NAZARA SULTANA CHOUDHURY

4:MAHAMUDUR RAHMAN CHOUDHURY
 S/O LATE AZIZUR RAHMAN CHOUDHURY

5:MUSTT. FARIDA KHATUN CHOUDHURY
 D/O LATE AZIZUR RAHMAN CHOUDHURY

6:JUBEDA KHATUN CHOUDHURY
 D/O LATE AZIZUR RAHMAN CHOUDHURY

7:RAHILA KHATUN CHOUDHURY
 D/O LATE AZIZUR RAHMAN CHOUDHURY

8:TAYABA KHATUN CHOUDHURY
 D/O LATE AZIZUR RAHMAN CHOUDHURY
ALL ARE RESIDENTS OF HAILAKANDI TOWN
WARD NO. 11
 DIST-HAILAKANDI
ASSAM
 PIN-

9:LEGAL HEIRS OF TAIBAR RAHMAN CHOUDHURY @ TAREK AHMED
CHOUDHURY
 NAMELY

9.1:SULTANA BEGUM CHOUDHURY
W/O LT. TAIBAR RAHMAN CHOUDHURY

9.2:MURSHEDA AKTAR CHOUDHURY
 D/O LT. TAIBAR RAHMAN CHOUDHURY

9.3:KURSHAD ALOM CHOUDHURY
 D/O LT. TAIBAR RAHMAN CHOUDHURY
                                                                    Page No.# 3/15

            O.P. 9.2 AND 9.3 ARE MINORS AND THEY ARE REPRESENTED BY THEIR
            MOTHER
            O.P. 9.1. ALL ARE R/O VILL-BORHAILAKANDI PT-II
            P.O.-BORHAILAKANDI
            DIST-HAILAKANDI
            ASSAM

            10:ATIKUR RAHMAN CHOUDHURY
             S/O LATE AZIZUR RAHMAN CHOUDHURY
             R/O VILL- BORHAILAKANDI PT-II
             P.O. AND DIST-HAILAKANDI
            ASSAM

            11:MAZUM CHOUDHURY
             S/O MOJON MIA CHOUDHURY
             C/O OFFICER OF THE D.F.O.
             CACHAR
             SILCHAR
             P.O.-SILCHAR
             DIST-CACHAR
            ASSA

Advocate for the Petitioner   : MR.N HAQUE

Advocate for the Respondent : MR. K A MAZUMDER


            In


             RSA/58/2014

            KUDDUS AHMED CHOUDHURY and 2 ORS.
            S/O LATE SADEK AHMED CHOUDHURY

            2: MUSTT. SUFIA BEGUM CHOUDHURY

            W/O LATE SADEK AHMED CHOUDHURY

            3: MUSTT. WAHID AHMED CHOUDHURY
            D/O LATE SADEK AHMED CHOUDHURY ALL ARE R/O VILL BOR
            HAILAKANDI-II
            P.O. BOR-HAILAKANDI
            P.S. and DIST. HAILAKANDI
            ASSAM.
            VERSUS
                                                               Page No.# 4/15

SIRAJUL ISLAM CHOUDHURY and 10 ORS
S/O LATE NIZAMUDDIN CHOUDHURY

2:NIZARA SULTANA CHOUDHURY

D/O NIZEMUDDIN CHOUDHURY
3:NAZARA SULTANA CHOUDHURY

D/O LATE NIZAMUDDIN CHOUDHURY
4:MAHMUDUR RAHMAN CHOUDHURY

S/O LATE AZIZUR RAHMAN CHOUDHURY
5:MUSST. FARIDA KHATUN CHOUDHURY

D/O LATE AZIZUR RAHMAN CHOUDHURY
6:RAHILAL KHATUN CHOUDHURY

D/O LATE AZIZUR RAHMAN CHOUDHURY
7:TAYABA KHATUN CHOUDHURY

D/O LATE AZIZUR RAHMAN CHOUDHURY
R/O VILL. BORHAILAKANDI PT-II
P.O. BORHAILAKANDI
DIST. HAILAKANDI
ASSAM.
8:ATIQUR RAHMAN CHOUDHURY

S/O LATE AZIZUR RAHMAN CHOUDHURY
R/O VILL. BORHAILAKANDI-III
P.O. BORHAILAKANDI
DIST. HAILAKANDI
ASSAM.
9:MAZUM CHOUDHURY

S/O MOJON MIA CHOUDHURY
 C/O OFFICE OF THE D.F.O. CACHAR
 SILCHAR
 P.O. SILCHAR
 DIST. CACHAR
 ASSAM.
 ------------
 Advocate for : MR.N HAQUE
Advocate for : MR. K A MAZUMDER appearing for SIRAJUL ISLAM
CHOUDHURY and 10 ORS
WITH
RSA/58/2014
WITH
I.A.(Civil)/615/2023
                                               Page No.# 5/15


KUDDUS AHMED CHOUDHURY AND 2 ORS.
S/O LATE SADEK AHMED CHOUDHURY
R/O VILL-BORHAILAKANDI PT-II
P.O.-BORHAILAKANDI
P.S. AND DIST-HAILAKANDI
ASSAM

2: MUSTT. SUFIA BEGUM CHOUDHURY
W/O LATE SADEK AHMED CHOUDHURY
 R/O VILL-BORHAILAKANDI PT-II
 P.O.-BORHAILAKANDI
 P.S. AND DIST-HAILAKANDI
ASSAM

3: MUSTT. WAHIDA AHMED CHOUDHURY
D/O LATE SADEK AHMED CHOUDHURY
R/O VILL-BORHAILAKANDI PT-II
P.O.-BORHAILAKANDI
P.S. AND DIST-HAILAKANDI
ASSAM
VERSUS

SIRAJUL ISLAM CHOUDHURY AND ORS
S/O LATE NIZAM UDDIN CHOUDHURY

2:ON THE DEATH OF NIZARA SULTANA CHOUDHURY
HER LEGAL REPRESENTATIVES
 2.1:NASRIN SULTANA MAZUMDAR
D/O LATE NIZARA SULTANA CHOUDHURY
 2.2:ABUL FAZAL JOHOR ALOM MAZUMDAR
S/O LATE NIZARA SULTANA CHOUDHURY
 2.3:ABUL FAZAL NURUL ALOM MAZUMDAR
S/O LATE NIZARA SULTANA CHOUDHURY
 2.4:WASIM RAZA MAZUMDAR
S/O LATE NIZARA SULTANA CHOUDHURY
 2.5:MONJUR ELAHI MAZUMDAR
S/O LATE NIZARA SULTANA CHOUDHURY
 3:ON THE DEATH OF NAZARA SULTANA CHOUDHURY
HER LEGAL REPRESENTATIVES/HEIRS
 3.1:SAHID ZAMAN BARBHUIYA
S/O LATE NAZARA SULTANA CHOUDHURY
 3.2:NAZMIN KOWSOR BARBHUIYA
D/O LATE NAZARA SULTANA CHOUDHURY
 4:MAHAMUDUR RAHMAN CHOUDHURY
S/O LATE AZIZUR RAHMAN CHOUDHURY
 5:MUSTT. FARIDA KHATUN CHOUDHURY
D/O LATE AZIZUR RAHMAN CHOUDHURY
                                                        Page No.# 6/15

6:JUBEDA KHATUN CHOUDHURY
D/O LATE AZIZUR RAHMAN CHOUDHURY
7:RAHILA KHATUN CHOUDHURY
D/O LATE AZIZUR RAHMAN CHOUDHURY
8:TAYABA KHATUN CHOUDHURY
D/O LATE AZIZUR RAHMAN CHOUDHURY
ALL ARE RESIDENTS OF HAILAKANDI TOWN
WARD NO. 11
DIST-HAILAKANDI
ASSAM
PIN-
9:LEGAL HEIRS OF TAIBAR RAHMAN CHOUDHURY @ TAREK AHMED
CHOUDHURY
NAMELY
9.1:SULTANA BEGUM CHOUDHURY
W/O LT. TAIBAR RAHMAN CHOUDHURY
9.2:MURSHEDA AKTAR CHOUDHURY
D/O LT. TAIBAR RAHMAN CHOUDHURY
9.3:KURSHAD ALOM CHOUDHURY
D/O LT. TAIBAR RAHMAN CHOUDHURY
O.P. 9.2 AND 9.3 ARE MINORS AND THEY ARE REPRESENTED BY THEIR
MOTHER
O.P. 9.1. ALL ARE R/O VILL-BORHAILAKANDI PT-II
P.O.-BORHAILAKANDI
DIST-HAILAKANDI
ASSAM
10:ATIKUR RAHMAN CHOUDHURY
S/O LATE AZIZUR RAHMAN CHOUDHURY
R/O VILL- BORHAILAKANDI PT-II
P.O. AND DIST-HAILAKANDI
ASSAM
11:MAZUM CHOUDHURY
S/O MOJON MIA CHOUDHURY
C/O OFFICER OF THE D.F.O.
CACHAR
SILCHAR
P.O.-SILCHAR
DIST-CACHAR
ASSAM
------------
Advocate for : MR.N HAQUE
Advocate for : MR. K A MAZUMDER appearing for SIRAJUL ISLAM
CHOUDHURY AND ORS

In RSA No. 58/2014
                                               Page No.# 7/15

WITH


I.A.(Civil)/616/2023

KUDDUS AHMED CHOUDHURY AND 2 ORS.
S/O LATE SADEK AHMED CHOUDHURY
R/O VILL-BORHAILAKANDI PT-II
P.O.-BORHAILAKANDI
P.S. AND DIST-HAILAKANDI
ASSAM

2: MUSTT. SUFIA BEGUM CHOUDHURY
W/O LATE SADEK AHMED CHOUDHURY
 R/O VILL-BORHAILAKANDI PT-II
 P.O.-BORHAILAKANDI
 P.S. AND DIST-HAILAKANDI
ASSAM

3: MUSTT. WAHIDA AHMED CHOUDHURY
D/O LATE SADEK AHMED CHOUDHURY
R/O VILL-BORHAILAKANDI PT-II
P.O.-BORHAILAKANDI
P.S. AND DIST-HAILAKANDI
ASSAM
VERSUS

SIRAJUL ISLAM CHOUDHURY AND ORS
S/O LATE NIZAM UDDIN CHOUDHURY

2:ON THE DEATH OF NIZARA SULTANA CHOUDHURY
HER LEGAL REPRESENTATIVES
 2.1:NASRIN SULTANA MAZUMDAR
D/O LATE NIZARA SULTANA CHOUDHURY
 2.2:ABUL FAZAL JOHOR ALOM MAZUMDAR
S/O LATE NIZARA SULTANA CHOUDHURY
 2.3:ABUL FAZAL NURUL ALOM MAZUMDAR
S/O LATE NIZARA SULTANA CHOUDHURY
 2.4:WASIM RAZA MAZUMDAR
S/O LATE NIZARA SULTANA CHOUDHURY
 2.5:MONJUR ELAHI MAZUMDAR
S/O LATE NIZARA SULTANA CHOUDHURY
 3:ON THE DEATH OF NAZARA SULTANA CHOUDHURY
HER LEGAL REPRESENTATIVES/HEIRS
 3.1:SAHID ZAMAN BARBHUIYA
S/O LATE NAZARA SULTANA CHOUDHURY
 3.2:NAZMIN KOWSOR BARBHUIYA
D/O LATE NAZARA SULTANA CHOUDHURY
                                                        Page No.# 8/15

4:MAHAMUDUR RAHMAN CHOUDHURY
S/O LATE AZIZUR RAHMAN CHOUDHURY
5:MUSTT. FARIDA KHATUN CHOUDHURY
D/O LATE AZIZUR RAHMAN CHOUDHURY
6:JUBEDA KHATUN CHOUDHURY
D/O LATE AZIZUR RAHMAN CHOUDHURY
7:RAHILA KHATUN CHOUDHURY
D/O LATE AZIZUR RAHMAN CHOUDHURY
8:TAYABA KHATUN CHOUDHURY
D/O LATE AZIZUR RAHMAN CHOUDHURY
ALL ARE RESIDENTS OF HAILAKANDI TOWN
WARD NO. 11
DIST-HAILAKANDI
ASSAM
PIN-
9:LEGAL HEIRS OF TAIBAR RAHMAN CHOUDHURY @ TAREK AHMED
CHOUDHURY
NAMELY
9.1:SULTANA BEGUM CHOUDHURY
W/O LT. TAIBAR RAHMAN CHOUDHURY
9.2:MURSHEDA AKTAR CHOUDHURY
D/O LT. TAIBAR RAHMAN CHOUDHURY
9.3:KURSHAD ALOM CHOUDHURY
D/O LT. TAIBAR RAHMAN CHOUDHURY
O.P. 9.2 AND 9.3 ARE MINORS AND THEY ARE REPRESENTED BY THEIR
MOTHER
O.P. 9.1. ALL ARE R/O VILL-BORHAILAKANDI PT-II
P.O.-BORHAILAKANDI
DIST-HAILAKANDI
ASSAM
10:ATIKUR RAHMAN CHOUDHURY
S/O LATE AZIZUR RAHMAN CHOUDHURY
R/O VILL- BORHAILAKANDI PT-II
P.O. AND DIST-HAILAKANDI
ASSAM
11:MAZUM CHOUDHURY
S/O MOJON MIA CHOUDHURY
C/O OFFICER OF THE D.F.O.
CACHAR
SILCHAR
P.O.-SILCHAR
DIST-CACHAR
ASSAM
------------
Advocate for : MR.N HAQUE
Advocate for : MR. K A MAZUMDER appearing for SIRAJUL ISLAM
CHOUDHURY AND ORS
                                               Page No.# 9/15

In
RSA No. 58/2014

WITH

I.A.(Civil)/617/2023

KUDDUS AHMED CHOUDHURY AND 2 ORS.
S/O LATE SADEK AHMED CHOUDHURY
R/O VILL-BORHAILAKANDI PT-II
P.O.-BORHAILAKANDI
P.S. AND DIST-HAILAKANDI
ASSAM

2: MUSTT. SUFIA BEGUM CHOUDHURY
W/O LATE SADEK AHMED CHOUDHURY
 R/O VILL-BORHAILAKANDI PT-II
 P.O.-BORHAILAKANDI
 P.S. AND DIST-HAILAKANDI
ASSAM

3: MUSTT. WAHIDA AHMED CHOUDHURY
D/O LATE SADEK AHMED CHOUDHURY
R/O VILL-BORHAILAKANDI PT-II
P.O.-BORHAILAKANDI
P.S. AND DIST-HAILAKANDI
ASSAM
VERSUS

SIRAJUL ISLAM CHOUDHURY AND ORS
S/O LATE NIZAM UDDIN CHOUDHURY

2:ON THE DEATH OF NIZARA SULTANA CHOUDHURY
HER LEGAL REPRESENTATIVES
 2.1:NASRIN SULTANA MAZUMDAR
D/O LATE NIZARA SULTANA CHOUDHURY
 2.2:ABUL FAZAL JOHOR ALOM MAZUMDAR
S/O LATE NIZARA SULTANA CHOUDHURY
 2.3:ABUL FAZAL NURUL ALOM MAZUMDAR
S/O LATE NIZARA SULTANA CHOUDHURY
 2.4:WASIM RAZA MAZUMDAR
S/O LATE NIZARA SULTANA CHOUDHURY
 2.5:MONJUR ELAHI MAZUMDAR
S/O LATE NIZARA SULTANA CHOUDHURY
 3:ON THE DEATH OF NAZARA SULTANA CHOUDHURY
HER LEGAL REPRESENTATIVES/HEIRS
 3.1:SAHID ZAMAN BARBHUIYA
S/O LATE NAZARA SULTANA CHOUDHURY
                                                       Page No.# 10/15

3.2:NAZMIN KOWSOR BARBHUIYA
D/O LATE NAZARA SULTANA CHOUDHURY
4:MAHAMUDUR RAHMAN CHOUDHURY
S/O LATE AZIZUR RAHMAN CHOUDHURY
5:MUSTT. FARIDA KHATUN CHOUDHURY
D/O LATE AZIZUR RAHMAN CHOUDHURY
6:JUBEDA KHATUN CHOUDHURY
D/O LATE AZIZUR RAHMAN CHOUDHURY
7:RAHILA KHATUN CHOUDHURY
D/O LATE AZIZUR RAHMAN CHOUDHURY
8:TAYABA KHATUN CHOUDHURY
D/O LATE AZIZUR RAHMAN CHOUDHURY
ALL ARE RESIDENTS OF HAILAKANDI TOWN
WARD NO. 11
DIST-HAILAKANDI
ASSAM
PIN-
9:LEGAL HEIRS OF TAIBAR RAHMAN CHOUDHURY @ TAREK AHMED
CHOUDHURY
NAMELY
9.1:SULTANA BEGUM CHOUDHURY
W/O LT. TAIBAR RAHMAN CHOUDHURY
9.2:MURSHEDA AKTAR CHOUDHURY
D/O LT. TAIBAR RAHMAN CHOUDHURY
9.3:KURSHAD ALOM CHOUDHURY
D/O LT. TAIBAR RAHMAN CHOUDHURY
O.P. 9.2 AND 9.3 ARE MINORS AND THEY ARE REPRESENTED BY THEIR
MOTHER
O.P. 9.1. ALL ARE R/O VILL-BORHAILAKANDI PT-II
P.O.-BORHAILAKANDI
DIST-HAILAKANDI
ASSAM
10:ATIKUR RAHMAN CHOUDHURY
S/O LATE AZIZUR RAHMAN CHOUDHURY
R/O VILL- BORHAILAKANDI PT-II
P.O. AND DIST-HAILAKANDI
ASSAM
11:MAZUM CHOUDHURY
S/O MOJON MIA CHOUDHURY
C/O OFFICER OF THE D.F.O.
CACHAR
SILCHAR
P.O.-SILCHAR
DIST-CACHAR
ASSAM
------------
Advocate for : MR.N HAQUE
Advocate for : MR. K A MAZUMDER appearing for SIRAJUL ISLAM
                                               Page No.# 11/15

CHOUDHURY AND ORS

In RSA No. 58/2014
WITH

I.A.(Civil)/618/2023

KUDDUS AHMED CHOUDHURY AND 2 ORS.
S/O LATE SADEK AHMED CHOUDHURY
R/O VILL-BORHAILAKANDI PT-II
P.O.-BORHAILAKANDI
P.S. AND DIST-HAILAKANDI
ASSAM

2: MUSTT. SUFIA BEGUM CHOUDHURY
W/O LATE SADEK AHMED CHOUDHURY
 R/O VILL-BORHAILAKANDI PT-II
 P.O.-BORHAILAKANDI
 P.S. AND DIST-HAILAKANDI
ASSAM

3: MUSTT. WAHIDA AHMED CHOUDHURY
D/O LATE SADEK AHMED CHOUDHURY
R/O VILL-BORHAILAKANDI PT-II
P.O.-BORHAILAKANDI
P.S. AND DIST-HAILAKANDI
ASSAM
VERSUS

SIRAJUL ISLAM CHOUDHURY AND ORS
S/O LATE NIZAM UDDIN CHOUDHURY

2:ON THE DEATH OF NIZARA SULTANA CHOUDHURY
HER LEGAL REPRESENTATIVES
 2.1:NASRIN SULTANA MAZUMDAR
D/O LATE NIZARA SULTANA CHOUDHURY
 2.2:ABUL FAZAL JOHOR ALOM MAZUMDAR
S/O LATE NIZARA SULTANA CHOUDHURY
 2.3:ABUL FAZAL NURUL ALOM MAZUMDAR
S/O LATE NIZARA SULTANA CHOUDHURY
 2.4:WASIM RAZA MAZUMDAR
S/O LATE NIZARA SULTANA CHOUDHURY
 2.5:MONJUR ELAHI MAZUMDAR
S/O LATE NIZARA SULTANA CHOUDHURY
 3:ON THE DEATH OF NAZARA SULTANA CHOUDHURY
HER LEGAL REPRESENTATIVES/HEIRS
 3.1:SAHID ZAMAN BARBHUIYA
S/O LATE NAZARA SULTANA CHOUDHURY
                                                       Page No.# 12/15

3.2:NAZMIN KOWSOR BARBHUIYA
D/O LATE NAZARA SULTANA CHOUDHURY
4:MAHAMUDUR RAHMAN CHOUDHURY
S/O LATE AZIZUR RAHMAN CHOUDHURY
5:MUSTT. FARIDA KHATUN CHOUDHURY
D/O LATE AZIZUR RAHMAN CHOUDHURY
6:JUBEDA KHATUN CHOUDHURY
D/O LATE AZIZUR RAHMAN CHOUDHURY
7:RAHILA KHATUN CHOUDHURY
D/O LATE AZIZUR RAHMAN CHOUDHURY
8:TAYABA KHATUN CHOUDHURY
D/O LATE AZIZUR RAHMAN CHOUDHURY
ALL ARE RESIDENTS OF HAILAKANDI TOWN
WARD NO. 11
DIST-HAILAKANDI
ASSAM
PIN-
9:LEGAL HEIRS OF TAIBAR RAHMAN CHOUDHURY @ TAREK AHMED
CHOUDHURY
NAMELY
9.1:SULTANA BEGUM CHOUDHURY
W/O LT. TAIBAR RAHMAN CHOUDHURY
9.2:MURSHEDA AKTAR CHOUDHURY
D/O LT. TAIBAR RAHMAN CHOUDHURY
9.3:KURSHAD ALOM CHOUDHURY
D/O LT. TAIBAR RAHMAN CHOUDHURY
O.P. 9.2 AND 9.3 ARE MINORS AND THEY ARE REPRESENTED BY THEIR
MOTHER
O.P. 9.1. ALL ARE R/O VILL-BORHAILAKANDI PT-II
P.O.-BORHAILAKANDI
DIST-HAILAKANDI
ASSAM
10:ATIKUR RAHMAN CHOUDHURY
S/O LATE AZIZUR RAHMAN CHOUDHURY
R/O VILL- BORHAILAKANDI PT-II
P.O. AND DIST-HAILAKANDI
ASSAM
11:MAZUM CHOUDHURY
S/O MOJON MIA CHOUDHURY
C/O OFFICER OF THE D.F.O.
CACHAR
SILCHAR
P.O.-SILCHAR
DIST-CACHAR
ASSAM
------------
Advocate for : MR.N HAQUE
Advocate for : MR. K A MAZUMDER appearing for SIRAJUL ISLAM
                                               Page No.# 13/15

CHOUDHURY AND ORS


In RSA No. 58/2014
WITH
I.A.(Civil)/619/2023

KUDDUS AHMED CHOUDHURY AND 2 ORS.
S/O LATE SADEK AHMED CHOUDHURY
R/O VILL-BORHAILAKANDI PT-II
P.O.-BORHAILAKANDI
P.S. AND DIST-HAILAKANDI
ASSAM

2: MUSTT. SUFIA BEGUM CHOUDHURY
W/O LATE SADEK AHMED CHOUDHURY
 R/O VILL-BORHAILAKANDI PT-II
 P.O.-BORHAILAKANDI
 P.S. AND DIST-HAILAKANDI
ASSAM

3: MUSTT. WAHIDA AHMED CHOUDHURY
D/O LATE SADEK AHMED CHOUDHURY
R/O VILL-BORHAILAKANDI PT-II
P.O.-BORHAILAKANDI
P.S. AND DIST-HAILAKANDI
ASSAM
VERSUS

SIRAJUL ISLAM CHOUDHURY AND ORS
S/O LATE NIZAM UDDIN CHOUDHURY

2:ON THE DEATH OF NIZARA SULTANA CHOUDHURY
HER LEGAL REPRESENTATIVES
 2.1:NASRIN SULTANA MAZUMDAR
D/O LATE NIZARA SULTANA CHOUDHURY
 2.2:ABUL FAZAL JOHOR ALOM MAZUMDAR
S/O LATE NIZARA SULTANA CHOUDHURY
 2.3:ABUL FAZAL NURUL ALOM MAZUMDAR
S/O LATE NIZARA SULTANA CHOUDHURY
 2.4:WASIM RAZA MAZUMDAR
S/O LATE NIZARA SULTANA CHOUDHURY
 2.5:MONJUR ELAHI MAZUMDAR
S/O LATE NIZARA SULTANA CHOUDHURY
 3:ON THE DEATH OF NAZARA SULTANA CHOUDHURY
HER LEGAL REPRESENTATIVES/HEIRS
 3.1:SAHID ZAMAN BARBHUIYA
S/O LATE NAZARA SULTANA CHOUDHURY
                                                       Page No.# 14/15

3.2:NAZMIN KOWSOR BARBHUIYA
D/O LATE NAZARA SULTANA CHOUDHURY
4:MAHAMUDUR RAHMAN CHOUDHURY
S/O LATE AZIZUR RAHMAN CHOUDHURY
5:MUSTT. FARIDA KHATUN CHOUDHURY
D/O LATE AZIZUR RAHMAN CHOUDHURY
6:JUBEDA KHATUN CHOUDHURY
D/O LATE AZIZUR RAHMAN CHOUDHURY
7:RAHILA KHATUN CHOUDHURY
D/O LATE AZIZUR RAHMAN CHOUDHURY
8:TAYABA KHATUN CHOUDHURY
D/O LATE AZIZUR RAHMAN CHOUDHURY
ALL ARE RESIDENTS OF HAILAKANDI TOWN
WARD NO. 11
DIST-HAILAKANDI
ASSAM
PIN-
9:LEGAL HEIRS OF TAIBAR RAHMAN CHOUDHURY @ TAREK AHMED
CHOUDHURY
NAMELY
9.1:SULTANA BEGUM CHOUDHURY
W/O LT. TAIBAR RAHMAN CHOUDHURY
9.2:MURSHEDA AKTAR CHOUDHURY
D/O LT. TAIBAR RAHMAN CHOUDHURY
9.3:KURSHAD ALOM CHOUDHURY
D/O LT. TAIBAR RAHMAN CHOUDHURY
O.P. 9.2 AND 9.3 ARE MINORS AND THEY ARE REPRESENTED BY THEIR
MOTHER
O.P. 9.1. ALL ARE R/O VILL-BORHAILAKANDI PT-II
P.O.-BORHAILAKANDI
DIST-HAILAKANDI
ASSAM
10:ATIKUR RAHMAN CHOUDHURY
S/O LATE AZIZUR RAHMAN CHOUDHURY
R/O VILL- BORHAILAKANDI PT-II
P.O. AND DIST-HAILAKANDI
ASSAM
11:MAZUM CHOUDHURY
S/O MOJON MIA CHOUDHURY
C/O OFFICER OF THE D.F.O.
CACHAR
SILCHAR
P.O.-SILCHAR
DIST-CACHAR
ASSAM
------------
Advocate for : MR.N HAQUE
Advocate for : MR. K A MAZUMDER appearing for SIRAJUL ISLAM
                                                                     Page No.# 15/15

           CHOUDHURY AND ORS



           In RSA No. 58/2014




                                     BEFORE

                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                     ORDER

10.03.2023 Heard the learned counsel Mr. N. Haque, appearing for the applicant. Also heard Mr. K.A. Mazumder, learned counsel appearing for the respondent Nos. 1, 2 and 3.

Mr. Mazumder submits that the respondent Nos. 2 and 3 have already expired and he will be filing Vakalatnama for the legal heirs of the expired respondent Nos. 2 and 3.

Issue notice.

No formal notice is required to be served on the respondent Nos. 1, 2 and 3 as Mr. Mazumder, learned counsel has accepted notice on behalf of the said respondents.

The applicant shall take steps for service of notice upon the respondent Nos. 4 to 11 by registered post with A/D and other usual process.

List this matter after 3(three) weeks.

JUDGE Comparing Assistant