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State of Tamilnadu - Section

Section 15 in Tamil Nadu Vanniyakula Kshatriya Public Charitable Trusts and Endowments (Protection and Maintenance) Rules, 2019

15. Budget of the Board.

- The Board shall prepare its annual Budget for the next financial year in Form III by the end of January of the current financial year and forward a copy of the same to the Government for alterations, corrections or modifications if any.