Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29A] [Entire Act] State of Tamilnadu - Subsection Section 29A(a) in Tamil Nadu Urban Land Tax Act, 1966 (a)two grounds, if such urban land is vacant or is used for residential purposes, or
