Section 20 in The Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Rules, 1973
20. Procedure for filing appeals under Secs. 12, 20 and 55.
- The procedure for filing and disposal of appeals under Secs. 12, 20 and 55 shall, as far as practicable, be the same as is provided under Order XLI of the Code of Civil Procedure, 1908.
