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State of Chattisgarh - Section

Section 330 in High Court of Chhattisgarh Rules, 2005

330.

A Bank ordered under the Banker's Books Evidence Act, (XVIII of 1891) to supply certified copies of entries from its books shall be entitled to charge on the following scale ;
  Scale of fees
Searching fee - For each year or part of a yearin Respect of which search is made. Rs. 5.00
Copies - For each Bank folio or part thereof. Rs. 5.00
Certificate - For the certificate under Section6 of the Act. Rs. 5.00
A Bank folio for this purpose is a page of the Bank's books of not less than 40 and not more than 50 lines.