Gujarat High Court
Darcl Logistic Limited vs State Of Gujarat on 21 July, 2016
Author: Paresh Upadhyay
Bench: Paresh Upadhyay
R/CR.MA/15659/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL MISC.APPLICATION (FOR MODIFICATION ORDERS)
NO. 15659 of 2016
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DARCL LOGISTIC LIMITED
THRO' P.O.A. ANILKUMAR OMPRAKASH JAIN ....Applicant
Versus
STATE OF GUJARAT ....Respondent
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Appearance:
MR JAGDHISH SATAPARA, ADVOCATE for the Applicant
MS MONALI H. BHATT, ADDITIONAL PUBLIC PROSECUTOR for the
Respondent State
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CORAM: HONOURABLE MR.JUSTICE PARESH UPADHYAY
Date : 21/07/2016
ORAL ORDER
Notice returnable on 28.07.2016. Learned Additional Public Prosecutor waives service of notice on behalf of respondent State.
(PARESH UPADHYAY, J.) mhdave/30 Page 1 of 1 HC-NIC Page 1 of 1 Created On Sat Apr 01 00:23:26 IST 2017