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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(viii) in The University Grants Commission (Disqualification, Retirement and Conditions of Service of Members) Rules, 1956

(viii)Subject to clause (vii), every non-official member shall be entitled to travel by the highest class of accommodation available in the train other that the air-conditioned accommodation: