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State of Andhra Pradesh - Section

Section 46 in Andhra Pradesh Tourism, Culture and Heritage Board Act, 2017

46. Dissolution of erstwhile department.

- On and from the date of constitution of Authority or Commission under this Act, the erstwhile departments shall cease to exist. Upon issue of a notification under clause (8) of section 2 and constitution of an Authority / Commission under section 6 that department shall stand dissolved.