Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 588(1)] [Section 588] [Entire Act] State of West Bengal - Subsection Section 588(1)(a) in The Calcutta Municipal Corporation Act, 1980 (a)co-operate with the Corporation for carrying into effect and enforcing the provisions of this Act and for maintaining good order in and outside Calcutta, and