Jharkhand High Court
Jharkhand Public Service Commission & ... vs Hulash Nayak & Others on 1 November, 2023
Author: Shree Chandrashekhar
Bench: Shree Chandrashekhar
IN THE HIGH COURT OF JHARKHAND AT RANCHI
(Letters Patent Appellate Jurisdiction)
L.P.A. No. 392 of 2022
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Jharkhand Public Service Commission & Another .... .... .... Appellants Versus Hulash Nayak & Others ... .... .... Respondents WITH L.P.A. No. 393 of 2022
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Jharkhand Public Service Commission & Another .... .... .... Appellants Versus Sanjay Kumar & Others ... .... .... Respondents
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CORAM: HON'BLE MR. JUSTICE SHREE CHANDRASHEKHAR HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA
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For the Appellants : Mr. Rajiv Ranjan, Sr. Advocate Mr. Sanjoy Piprawall, Advocate. Mr. Prince Kumar, Advocate. [In both cases].
For the Respondents-State : Mr. Ashok Kr. Yadav, Sr. S.C.-I [In L.P.A. No. 392 of 2022]. Mr. Sachin Kumar, AAG-II. [In L.P.A. No. 393 of 2022].
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Order No.13/ Dated: 1st November, 2023 On the request of the parties, list these cases on 07.11.2023.
(Shree Chandrashekhar, J.) (Pradeep Kumar Srivastava, J.) Sunil-Rajnish/