Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Jammu-Kashmir - Subsection Section 44(2) in The Jammu and Kashmir Dissolution of Muslim Marriages Act, 1999 (1942 A.D.) (2)Every cooperative shall keep open the books of account and other records for inspection by any director during business hours.
