Section 93(1) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984
(1)The Director (Administration) on receipt of Form 19 shall(a)verify that information furnished by the applicant in Part-I of Form 19 is correct;(b)verify that the applicant is eligible to commute a fraction of his pension without medical examination.(c)determine the commuted value of pension;(d)issue authority for the payment of commuted value of pension to the Chief Accounts Officer.
