Madhya Pradesh High Court
Mr. Rohtas Goel vs Mp Pollution Control Board Through Shri ... on 4 December, 2024
Author: Sanjeev S Kalgaonkar
Bench: Sanjeev S Kalgaonkar
1 MCRC-51711-2024
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
MCRC No. 51711 of 2024
(MR. ROHTAS GOEL AND OTHERS Vs MP POLLUTION CONTROL BOARD THROUGH SHRI S.N. PATIL )
Dated : 04-12-2024
Shri Vijay Assudani advocate for the applicants.
Issue notice to the respondent on payment of process fee by registered
AD within three working days, made returnable within one week.
Humdust notice may be provided to the applicants. However, it is made clear that it shall be obligatory to the applicants to serve the respondent in accordance with law.
List immediately on receipt of the service report.
(SANJEEV S KALGAONKAR) JUDGE BDJ Signature Not Verified Signed by: BHUNESHWAR DATT Signing time: 04-12-2024 19:26:59