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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(3) in Bihar Public Records Rules, 2015

(3)Wherever microfilm rolls or digital images may be available, the original records shall not be supplied for study to the research scholars. No copy of any records shall be made by anyone without the prior permission of the Director or Head of the Archives, as the case may be.