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[Cites 0, Cited by 0] [Section 106] [Entire Act]

State of Rajasthan - Subsection

Section 106(e) in Rajasthan Civil Services (Pension) Rules, 1996

(e)In respect of Forestry Personnel, the application for ex-gratia grant shall be made to the Principal Chief Conservator of Forest who will forward the same with his comments to the Secretary to Government, Forest Department, who will be the sanctioning authority in their cases.