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[Cites 0, Cited by 0] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(4) in The Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 1996

(4)Number of vacancies— Reserved for physically handicapped persons Orthopedically Visually Hearing Handicapped Handicapped Impairment(a) Regular
(b)Temporary.