Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 89] [Entire Act]

State of Odisha - Subsection

Section 89(3) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(3)Copies of the results of all such tests shall be retained by the Authority for a period of not less than two years after the acceptance of the alternative materials.Part-V Multi-Storeyed Buildings : Additional Requirements