Delhi High Court - Orders
Cruz City 1 Mauritius Holdings vs Unitech Ltd on 9 February, 2023
Author: Prateek Jalan
Bench: Prateek Jalan
$~4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ EX.P. 132/2014 & EX.APPL.(OS) 176/2017
CRUZ CITY 1 MAURITIUS HOLDINGS ..... Decree Holder
Through: Mr. Rajshekhar Rao, Senior
Advocate with Ms. Zehra Khan,
Ms. Kritika Bhardwaj and Mr.
Areeb Y. Amanullah, Advocates.
versus
UNITECH LTD ..... Judgement Debtor
Through: Ms. Anubha Agrawal, Advocate.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 09.02.2023
1. Mr. Rajshekhar Rao, learned Senior Counsel for the petitioner- decree holder, states that proceedings relating to the judgment debtor- Unitech Ltd remains pending before the Supreme Court.
2. At this request, list the present petition on 07.08.2023.
PRATEEK JALAN, J FEBRUARY 9, 2023 'vp'/ Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:09.02.2023 18:19:25