Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 61D in The Prevention of Food Adulteration Rules, 1955 61D. [ Use of emulsifying and stabilising agents in frozen desserts. [Inserted by G.S.R. 121(E), dated 11th March, 1996 (w.e.f. 11-3-1996).] - The emulsifying and stabilising agents enlisted under Rule 60 may be added to frozen desserts.]
