Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48B] [Entire Act] State of Punjab - Subsection Section 48B(c) in The Punjab Land Revenue Act, 1887 (c)in the case of sites lying vacant and out of use, exceed one per cent of the average market value] :]
