Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 24 in The Bihar Finance Service Rules, 1953 24. [ [Substituted by Notification No. BES-A-1024/70-799-F.T. dated 28.1.1975.] An Officer shall be required to pass the Departmental Examination by high standard before confirmation or for promotion to the next higher rank.]
