Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 106(4)] [Section 106] [Entire Act] Union of India - Subsection Section 106(4)(b) in The Insurance Act, 1938 (b)that it is just and proper so to do in the interests of the policy-holders of an insurer or of the members of an insurance company,