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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(b) in Election of Members To The Committees of Panchayat Unions (Other Than Appointment Committee) Rules, 1998

(b)The President shall record the names of members so proposed in the minutes of the meeting after ascertaining in writing their willingness to serve in the Committee. He shall read out the names of candidates proposed to the members present at the meeting.