Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Article 287] [Constitution] Constitution Subarticle Article 287(a) in Constitution of India (a)consumed by the Government of India, or sold to the Government of India for consumption by that Government; or
